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  3. Motions under Rule 275 Adopted by the House
Motions under Rule 275 Adopted by the House
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Motions under Rule 275 Adopted by the House

 

Sl. No. Date  Name of the MINISTER  Statement in PDF Format
4 30-10-2019 Sri.Pinarayi Vijayan, Hon. Chief Minister The motion to raise a discussion on the Crisis likely to be evolved in the agriculture and small scale industry sectors in the State consequent to the the R.C.E.P Agreement.
3 30-08-2018 Sri.Pinarayi Vijayan, Hon. Chief Minister On the Monsoon disaster, the consequences and the steps to be taken for reconstruction of affected regions in the State of Kerala
2 08.06.2017 Sri.Pinarayi Vijayan, Hon. Chief Minister On Prohibition of Slaughtering 
1 22.11.2016 Sri.Pinarayi Vijayan, Hon. Chief Minister On Demonetisation of 500 and 1000 notes