: USA, UAE, UK, Bahrain, Kuwait, HongKong, Japan, France, Denmark, Norway, Egypt, Germany, Kenya, Italy, Rome, Canada, South Korea,China, Singapore, Nepal,Thailand, Philippines, Czechoslovakia, European Union.
Positions Held
: Was a member of K.P.C.C. and General Secretary of Kottayam D.C.C.; Was founder member and General Secretary of the Kerala Congress Party. Became Chairman of Kerala Congress (M); Was a member of the State Planning Board; Chairman, State Law Reforms Committee. Served as Minister for Finance & Law (1975-77), Home Affairs & Ports(April 1977 to December 1977 and September 1978 to July 1979); Finance and Law (January 1980 to October 1981, Finance, Law & Transport( December 1981 to March 1982)Finance and Law( May 1982 to May 1986); Irrigation,Law & Urban Affairs (May 1986 to March 1987); Revenue Law & Housing (June 91 to May 96 and May 2001 to May 2006); Finance, Law and Housing ( May 2011 to Nov 2015)
Activities
Books Published
: ‘Fiscal Problems of Kerala - Causes and Remedial Measures’; ‘The People’s Socialism’; ‘The Eighth Five Year Plan - an Alternate Approach’; ‘India and Globalisation - Asian Economic Community - Need of the day’; ‘Toiling Class Doctrine’; ‘The fall of Marxist Doctrine and Reconstruction of Democracy’; ‘Constitutional Changes and the Special Parliament’; ‘Guideline for Agricultural Development’; ‘People’s Rights and People’s Welfare’; ‘Economic Development of Kerala’; ‘A Developmental Agenda for Kerala’; ‘Agricultural Threats and Possibilities in the context of the Global Economy’.
Literary / Artistics
: Author of The theory of Toiling Classes and political Economic Studies, Fiscal Problems of Kerala causes and Remedial Measures, The Eighth Five Year plan - An alternative Approach, India and Globalisation - Asian Economic community - Need of the day