Confidence / No Confidence Motions
Adjournment Motions Discussed Bills passed Budget Speeches Confidence / No Confidence Motions Discussion under Rule 205 B Discussion under Rule 58 Duration of Assemblies Important Privilege Issues Landmark Legislations Motions under Rule 130 Motions under Rule 275 Adopted by the House Ordinances Promulgated since 1957 Petitions presented to the House since 1957 Presiding Officers Since 1957 Resolution for Removal of Speaker Dy. Speaker Statements under Rule 300
<< Back

Confidence / No Confidence Motions - 9th Kla [ KERALA LEGISLATIVE ASSEMBLY ]

1995

18 . On 3rd February 1995, the House granted leave to Shri. V.S. Achuthanandan, Leader of Opposition to move the following motion:-

'' ഇന്ത്യന്‍ ബഹിരാകാശകേന്ദ്രത്തില്‍ നിന്ന് ശാസ്ത്രസാങ്കേതിക രഹസ്യങ്ങള്‍ വിദേശ രാഷ്ട്രങ്ങള്‍ക്ക് ചോര്‍ത്തിക്കൊടുത്തായി പറയപ്പെടുന്ന കേസ്സില്‍ ഉള്‍പ്പെട്ട പ്രധാന വ്യക്തിയെന്ന് ഹൈക്കോടതി കണ്ടെത്തിയ പോലീസ് ഓഫീസറുടെ പേരില്‍ യഥാസമയം നടപടി സ്വീകരിക്കാതിരുന്ന മുഖ്യമന്ത്രി ശ്രീ. കെ. കരുണാകരന്റെ നേതൃത്വത്തിലുള്ള മന്ത്രിസഭയില്‍ ഈ സഭ അവിശ്വാസം രേഖപ്പെടുത്തുന്നു''.

The motion was discussed on 10th and 14th February 1995 and was put to vote. 50 Members voted for and 87 Members voted against the motion and it was declared as lost.